Ravi Narchal S/O Late Tr Narchal vs State Of Rajasthan
2021 Latest Caselaw 2259 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Contempt Petition No. 603/2020
                                                                             In
                                                    D.B. Civil Writ Petition (PIL) No.883/2015

                                    Ravi Narchal S/o Late TR Narchal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan & Anr.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Saurabh Chatterjee, Advocate for Mr. Sunil Kumar Singh, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

23/03/2021

There is a request for adjournment on behalf of counsel for

petitioner on the ground that there has been some bereavement

in his family.

List again on 12.07.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /18

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