Niranjan S/O Dalganji vs State Of Rajasthan
2021 Latest Caselaw 2183 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                        S.B. Criminal Appeal No. 1268/2020

                                    Niranjan S/o Shri Dalganji
                                                                                                          ----Appellant
                                                                           Versus
                                    State Of Rajasthan & Anr.
                                                                                                       ----Respondents

For Petitioner(s) : Ms. Madhumita Das, Advocate For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

05/03/2021

Learned Public Prosecutor seeks time to procure case diary

as well as criminal antecedents of the appellant.

Learned Public Prosecutor is also directed to inform the

complainant of this case about filing of this appeal.

Notice be sent through concerned SHO.

List after one week.

(MANOJ KUMAR VYAS),J

Sunita Kanwar /1-C

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