Shailesh Kumar vs Udhav Dass And Ors
2021 Latest Caselaw 2158 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Civil Special Appeal No. 65/1987

                                    Shailesh Kumar since deceased through his legal heirs
                                                                                                        ----Appellant
                                                                          Versus
                                    Udhav Dass since deceased through his legal heirs And Ors.

                                                                                                      ----Respondent

For Appellant(s) : Mr. Laxmi Kant Taylor, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

04/03/2021

Notice issued to respondent No.8/3 has not been received

back served or otherwise.

Let fresh notice be issued to respondent No.8/3 for

22.04.2021. Process 'dasti' as well.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /2

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