Sitaram S/O Kesarlal Gurjar vs State Of Rajasthan
2021 Latest Caselaw 2155 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Criminal Appeal No. 419/2021

                                    Sitaram S/o Kesarlal Gurjar
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Bharat Yadav For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/03/2021

Issue notice to the respondent.

Learned Public Prosecutor should ensure that information be

given to the complainant about filing of the appeal.

Rule is made returnable within one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /41

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