Manju Devi W/O Rampal D/O Gurjaram vs Rampal S/O Bannaram
2021 Latest Caselaw 2147 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 546/2020

                                    Manju Devi W/o Rampal D/o Gurjaram
                                                                                                       ----Appellant
                                                                        Versus
                                    Rampal S/o Bannaram
                                                                                                     ----Respondent

For Appellant(s) : Mr. Shubham Bhati, Advocate for Mr. Shiv Kumar, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

04/03/2021

Notice issued to respondent has not been received back

served or otherwise.

Let fresh notice be issued to respondent for 26.05.2021.

Lower Court record be summoned.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /4

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