Banwarilal S/O Kaduram @ Girraj ... vs State Of Rajasthan
2021 Latest Caselaw 2142 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             1318/2021

                                   Banwarilal S/o Kaduram @ Girraj Prasad
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Abhishek Vashishtha for Mr. Rajesh Goswami For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/03/2021

Counsel for the petitioner seeks time.

List this matter after two weeks, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /16

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