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Aalim Khan S/O Aamin Khan vs State Of Rajasthan
2021 Latest Caselaw 2140 Raj/2

Citation : 2021 Latest Caselaw 2140 Raj/2
Judgement Date : 4 March, 2021

Rajasthan High Court
Aalim Khan S/O Aamin Khan vs State Of Rajasthan on 4 March, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                     2380/2021

                                    Aalim Khan S/o Aamin Khan
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Ajay Kumar Sain For Respondent(s) : Mr. Arvind Bhadu, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/03/2021

List after two week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /68

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