Brahmanand Sharma S/O Rameshwar ... vs State Of Rajasthan
2021 Latest Caselaw 2139 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             3224/2021

                                   Brahmanand Sharma S/o Rameshwar Dayal Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/03/2021

No one has put in appearance on behalf of the petitioner.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /81

Powered by TCPDF (www.tcpdf.org)