Mohar Singh @ Mukhram S/O Shri ... vs The State Of Rajasthan
2021 Latest Caselaw 2121 Raj/2

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

          S.B. Criminal Miscellaneous Bail Application No.
                                1843/2021

Mohar Singh @ Mukhram S/o Shri Ugrasain, Aged About 26
Years, R/o Kasu Ki Dhani Ten Shyampura Ps Bansur Police Dist.
Bhiwari Alwar (Presently Accused In J.c. In Sub Jail Behror
Alwar)
                                                                   ----Petitioner
                                    Versus
The State Of Rajasthan, Through Pp
                                                                 ----Respondent

For Petitioner(s) : Mr. Manish Gupta For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/03/2021

1. Petitioner has filed this bail application under Section 439

Cr.P.C.

2. F.I.R. No.388/2020 was registered at Police Station Bansur,

Alwar for offence under Sections 147, 148, 149, 341, 323, 302

I.P.C. and Sections 3 & 25 of Arms Act.

3. It is contended by counsel for the petitioner that the

allegation of firing is on co-accused. Other co-accused have been

enlarged on bail.

4. Learned Public Prosecutor has opposed the bail application.

5. I have considered the contentions.

6. Considering the contentions put forth by counsel for the

(2 of 2) [CRLMB-1843/2021]

petitioner, I deem it proper to allow the bail application.

7. This bail application is, accordingly, allowed and it is directed

that accused-petitioner shall be released on bail provided he

furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees

One Lac only) together with two sureties in the sum of

Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction

of the trial Court with the stipulation that he shall appear before

that Court and any Court to which the matter be transferred, on

all subsequent dates of hearing and as and when called upon to do

so.

(PANKAJ BHANDARI),J

ARTI SHARMA /20

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