Yogendra Singh Kalvi S/O Shri ... vs Shri D.B. Gupta, Chief Secretary
2021 Latest Caselaw 2105 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

             D.B. Civil Contempt Petition No. 821/2019
                                        In
                D.B. Civil Writ Petition No.703/1996

Yogendra Singh Kalvi S/o Shri Bhanwar Singh
                                                                   ----Petitioner
                                    Versus
Shri D.B. Gupta, Chief Secretary & Ors.
                                                                ----Respondents

Connected With D.B. Civil Writ Petition No. 4040/2014 Yogesh Sharma And Ors.

----Petitioners Versus State Forest Department And Ors.

----Respondents D.B. Civil Writ Petition No. 4594/2014 Rakesh Chandra Sharma And Ors.

----Petitioners Versus State Of Raj. And Ors.

----Respondents D.B. Civil Writ Petition No. 5765/2014 Yogendra Singh Son Of Shri Bhanwar Singh

----Petitioner Versus State Of Rajasthan Through The Additional Chief Secretary

----Respondents D.B. Civil Writ Petition No. 11053/2018 Yogendra Singh Kalvi Son Of Shri Bhanwar Singh

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Vigyan Shah, Advocate Mr. Tanveer Ahamad, Advocate, through Video Conferencing For Respondent(s) : Ms. Archana, Advocate for Mr. Anil Mehta, Additional Advocate

(2 of 2) [CCP-821/2019]

General Mr. HV Nandwana, Advocate Mr. Pushpendra Singh Tanwar, Advocate, through Video Conferencing Mr. Mukesh Kumar Agarwal, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

01/03/2021

At the request of learned counsel for the petitioners, list

again on 20.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /61-65

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