Citation : 2021 Latest Caselaw 2101 Raj/2
Judgement Date : 1 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Contempt Petition No. 1496/2019
In
D.B. Civil Writ Petition No. 10682/2016
1. Omprakash Sain S/o Shri Ramnarayan Sain, R/o Mohalla
Kafila Bazar, Tonk, District Tonk, Rajasthan.
2. Ramlal Koli S/o Shri Poonaram Koli, R/o New Bus Stand
Colony, Tonk, District Tonk, Rajasthan.
3. Ramswaroop Raigar S/o Shri Puranmal Raigar, R/o
Mahadevwali Parwati Nagar, Tonk, District Tonk,
Rajasthan.
4. Sitaram Bairwa S/o Late Shri Jagganath Bairwa, R/o Opp.
Indane Gas Godown, Near Dana Talai, Tonk, District Tonk,
Rajasthan.
5. Nanag Ram S/o Ganesh Ram, R/o Plot No. 119/428,
Agrawal Farm, Thadi Market, Mansarovar, Jaipur.
6. Rajababu S/o Shri Kishan Lal, R/o Plot No. 766, Bajre
Wali Bagichi, Behind Minarva Talkies, Sanganeri Gate,
Jaipur.
7. Mohan Lal S/o Late Sh. Bhonri Lal, (Since Deceased)
Through Its Legal Heirs-
7/1. Smt. Madhubala Khangwal W/o Late Sh. Mohan Lal, R/o
A-261, Opposite M.k.b. School, Near Azad Park, Nehru
Nagar, Panipech, Jaipur.
7/2. Vishal Khangwal S/o Late Sh. Mohan Lal, R/o A-261,
Opposite M.K.B. School, Near Azad Park, Nehru Nagar,
Panipech, Jaipur.
7/3. Rahul Khangwal S/o Late Sh. Mohan Lal, R/o A-261,
Opposite M.K.B. School, Near Azad Park, Nehru Nagar,
Panipech, Jaipur.
7/4. Lucky Khangwal S/o Late Sh. Mohan Lal, R/o A-261,
Opposite M.K.B. School, Near Azad Park, Nehru Nagar,
Panipech, Jaipur.
8. Ratan Lal Logriya S/o Late Shri Laxmi Narayan, R/o Plot
No. A/15, Near Sofiya School, Shivnagar, Ghatgate, Jaipur
----Petitioners
Versus
(Downloaded on 06/03/2021 at 08:59:35 PM)
(2 of 7) [CCP-1496/2019]
1. Niranjan Kumar Arya, Principal Secretary Cum Additional
Chief Secretary, Department Of Finance, Government Of
Rajasthan, Secretariat, Jaipur.
2. State Of Rajasthan, Through Principal Secretary Cum
Additional Chief Secretary, Department Of Finance,
Government Of Rajasthan, Secretariat, Jaipur.
----Respondents
Connected With D.B. Civil Contempt Petition No. 1507/2019 In D.B. Civil Writ Petition No. 17040/2015
1. Babu Lal Sharma S/o Shri Krishan Gopal Sharma, R/o Plot No. F-13C Sundar Vihar Colony, Behind Chandrabhan Hospital, Ramnagar Vistar, Sodala, Jaipur.
2. Badri Prasad Mahavar S/o Shri Paychya Ram Mahavar, R/o I-414, Sector-3, J.P. Colony, Shastri Nagar, Jaipur.
3. Ranjeet Singh Banjara S/o Shri Kajodmal Banjara, R/o Near Sub Jail Ward No. 18, Chawni, Neem Ka Thana, District Sikar.
4. Babulal Sharma S/o Shri Nandram Sharma, R/o VPO Akhepura, Mandir Wali Dhani, Tehsil Amer District Jaipur.
5. Sharawan Lal Sharma S/o Shri Nandram Sharma, R/o VPO Akhepura, Mandir Wali Dhani, Tehsil Amer District Jaipur.
6. Kailash Chand Sharma S/o Shri Moolchand Sharma, R/o VPO Bagwada, Tehsil Amer District Jaipur.
7. Hanuman Sahay Sharma S/o Shri Bhairuram, R/o Village Ani, Dabwali Dhani, Post Lawana, Via Achrol Tehsil Amer, District Jaipur.
8. Ramniwas Yadav S/o Shri Pyare Lal, R/o Plot No. 36, Laxmi Nagar Post Laxminarayanapura Near Road No. 17, Tehsil Amer District Jaipur.
9. Radhe Shyam S/o Shri Hanuman Sahay Sharma, R/o Plot No. 1 Shyam Nagar Shyam Babaji Dhani, Benad Road, Nadi Ka Phatak Jhotwara Jaipur.
10. Onkar Prasad S/o Shri Parsaram, R/o Plot No 206 Chetak Vihar Colony, Behind Apollo College, Agra Road, Jaipur.
11. Durga Prasad S/o Shri Prabhati Lal Sain, R/o Plot No. 64, Angira Nagar Khatipura Road, Jhotwara Jaipur.
(3 of 7) [CCP-1496/2019]
12. Vijendra Singh S/o Shri Ramswaroop, R/o Plot No. 15, Sita Vihar, Khirni Phatak Jhotwar Jaipur.
13. Sitaram Sharma S/o Shri Ramsahai Sharma, R/o VPO Bagwada, Tehsil Amer District Jaipur.
14. Gopal Lal Sharma S/o Shri Bhairuram Sharma, R/o VPO Jaichandpura, Via Ghatwari Tehsil Jamwaramgarh, District Jaipur.
15. Jagdish Narayan Sharma S/o Late Shri Ramdev Sharma, R/o VPO Bhanpur Kalan Via Amer, Tehsil Jamwaramgarh, District Jaipur.
16. Bihari Lal Sharma S/o Shri Bhagirath Sharma, R/o H. No. 230-A Fateh Ka Teeba Narsinghdev Ki Baghichi Mohan Nagar Brahmpuri Jaipur.
17. Brijesh Kumar Sharma S/o Late Shri Laxmi Narayan Sharma, R/o Plot No. C-85 Goverdhanpuri Galta Gate Amar Bal School, Jaipur.
18. Mahesh Chandra Sharma S/o Late Shri Nand Kishore Sharma, R/o C-320 Mahesh Nagar Jaipur.
19. Annu Khan S/o Late Shri Allahbaksh Khan, R/o Mukam Post Tala, Tehsil Jamwaramgarh, District Jaipur.
20. Roopnarayan Yadav S/o Lat Shri Nathulal Yadav, R/o 350, Sanjay Nagar-D Joshi Marg, Jhotwara Jaipur.
21. Maluram Pareek S/o Late Shri Kalyan Sahai Ji, R/o 2A-
153 Shiv Shakti Colony, Shastri Nagar Jaipur.
22. Abdul Raseed S/o Late Shri Abdul Majeed, R/o Plot No. 86 Sanjay Nagar-C Nurani Street Jhotwara Jaipur.
23. Damodar Lal Sharma S/o Shri Madan Lal Sharma, R/o H.no. F-48 Kalidas Marg, Banipark, Jaipur.
24. Ramgopal Jat S/o Late Shri Rampratap Ji, R/o P.no. 299, Taru Chaya Nagar Taron Ki Koot, Tonk Road, Jaipur.
25. Shankar Lal Sharma S/o Late Shri Bairuram Sharma, R/o Mukam Post Jaichandpura, Via Gathwari, Tehsil Jamwaramgarh, Jaipur.
26. Babulal Sharma S/o Lat Shri Bhiruram Sharma, R/o Mukam Post Jaichandpura Via Gathwari Tehsil Jamwaramgarh, Jaipur.
27. Ramesh Chand Pareek S/o Shri Bhanwar Lal Pareek, R/o Village Bheerwa Vala Post Manoharpur Via Manoharpura Tehsil Gathwadi Shahpura Jaipur.
(4 of 7) [CCP-1496/2019]
28. Ashok Kumar Saini S/o Lat Shri Ramgopal Ji Saini, R/o Ward No. 30 Raghunath Das Ji Ki Bagichi Ke Pass, Ringus Road, Chomu (Rajasthan) C/o Ramuji Bagri Restaurant Amliya Chomu District Jaipur (Rajasthan)
29. Ghanshyam Das S/o Late Shri Lokumal, R/o Plot No. 32, Indrapuri Colony, Madhav Marg, Opposite Of Baba Bhawan, Brahmpuri, Jaipur (Rajasthan)
30. Ashok Kumar Sharma S/o Late Shri Hanuman Prasad Sharma, R/o 185, Shiv Nagar II Murlipura Scheme Jaipur (Rajasthan)
31. Ramgopal Kumawat S/o Late Shri Harinarayan Kumawat, Plot No,. 55, Kumawat Colony, Ajmer Road, Sodala, Jaipur (Rajasthan)
32. Gangadhar Meena S/o Late Shri Sriram Meena, Through Its Legal Heirs 32/1. Smt. Gheeshi Devi W/o Late Sh. Gangadhar Meena, R/o Village Hurela, Dhani Dev Doongri, Tehsil Jamwaramgarh, District Jaipur (Raj.) 32/2. Ramphool Meena S/o Late Sh. Gangadhar Meena, R/o Vill.
Hurela, Dhani Dev Doongri, Tehsil Jamwaramgarh, District Jaipur (Raj.) 32/3. Ramotar Meena S/o Late Sh. Gangadhar Meena, R/o Vill.
Hurela, Dhani Dev Doongri, Tehsil Jamwaramgarh, District Jaipur (Raj.) 32/4. Rajendra Prasad Meena S/o Late Sh. Gangadhar Meena, R/o Vill. Hurela, Dhani Dev Doongri, Tehsil Jamwaramgarh, District Jaipur (Raj.) 32/5. Dharmendra Kumar Meena S/o Late Sh. Gangadhar Meena, R/o Vill. Hurela, Dhani Dev Doongri, Tehsil Jamwaramgarh, District Jaipur (Raj.) 32/6. Kamlesh Meena S/o Late Sh. Gangadhar Meena, R/o Vill.
Hurela, Dhani Dev Doongri, Tehsil Jamwaramgarh, District Jaipur (Raj.) 32/7. Ku. Vimla Meena D/o Late Sh. Gangadhar Meena, R/o Vill.
Hurela, Dhani Dev Doongri, Tehsil Jamwaramgarh, District Jaipur (Raj.) 32/8. Smt. Manbharti Devi D/o Late Sh. Gangadhar Meena, W/o Sh. Ramratan Meena, R/o Vill. Ladli Ka Bas, District Dausa (Raj.)
33. Champeshwar Prasad Sharma S/o Late Shri Ramchandra
(5 of 7) [CCP-1496/2019]
Sharma, R/o Ward No. 16, Near Bus Stand Tehsil Chaksu, District Jaipur.
34. Krishan Kumar Sharma S/o Late Shri Radheshyam Sharma, R/o F-39B Gheeya Marg, Banipark, Jaipur.
35. Ramesh Chand Verma S/o Late Shri Madho Lal, R/o Plot No. 121,, Lav Kush Nagar I, Near Radha Govind Temple, Tonk Phatak, Jaipur.
36. Harinarain Verma S/o Late Shri Kanhaiyaa Lal, R/o P.no.
9, Saini Colony Ii Kartarpura Jaipur
37. Laxmi Chand Sharma S/o Shri Ramgopal Sharma, R/o P.
No. C-42, Sethi Colony, Jaipur.
38. Ramsahai Bairwa S/o Shri Mangilal Ji Bairwa, R/o P.No. A-
250 Mahesh Nagar, 80 Feet Road, Jaipur
39. Vinod Kumar Panwar S/o Shri Badrinarain Panwar, R/o P.No. 5 Ramrajpura, Near Govindpuri, Rakdi Sodala, Jaipur.
40. Madan Lal S/o Shri Pratap, Resident Of P. No. 22, Hida Ki Mori, Near Bajrang Nursery, Jaipur.
41. Ravindra Kumar Meena S/o Late Shri Shrawan Kumar Meena, Resident Of Plot No. 126, Vishwanath Dham Colony, Niwaru Road, Jhotwara, Jaipur.
42. Makhan Lal Sharma S/o Shri Ghasi Lal Sharma, Resident Of Khajanchi Ki Khoti, Amrapali Road, Vaishali Nagar, Jaipur.
43. Bharat Singh S/o Shri Om Singh, Resident Of P.No. 99C, Kagdiwada, Near Goraksha Mahadev Mandir, Brahmpuri, Jaipur.
44. Rewat Singh S/o Shri Jogendara Singh, Resident Of Plot No. 283, Vidhyut Nagar, Ajmer Road, Jaipur.
45. Marshal Lalit Kumar S/o Shri Barishta D. Lal, Through Its Legal Heirs-
45/1. Smt. Silviya Marshal Baristo W/o Late Shri Marshal Lalit Kumar, Resident Of 72-A, Shilp Colony, Jhotwara, Jaipur. 45/2. Amit Baristo S/o Late Shri Marshal Lalit Kumar, Resident Of 72-A, Shilp Colony, Jhotwara, Jaipur. 45/3. Deepak Baristo S/o Late Shri Marshal Lalit Kumar, Resident Of 72-A, Shilp Colony, Jhotwara, Jaipur.
46. Mohan Lal Saini S/o Late Shri Mamraj Saini, Resident Of Plot No. 62, Patel Nagar Colony, 22 Godam, Hawa Sarak,
(6 of 7) [CCP-1496/2019]
Jaipur.
----Petitioners Versus
1. Niranjan Kumar Arya, Principal Secretary Cum Additional Chief Secretary, Department Of Finance, Government Of Rajasthan, Secretariat, Jaipur.
2. State Of Rajasthan, Through Principal Secretary Cum Additional Chief Secretary, Department Of Finance, Government Of Rajasthan, Secretariat, Jaipur.
----Respondents
For Petitioner(s) : Mr. C.P. Sharma, Advocate For Respondent(s) : Ms. Devyani Rathore, Advocate for Maj. R.P. Singh, Additional Advocate General
HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS
Judgment / Order
01/03/2021
Vide this order above mentioned two contempt petition
would be disposed of.
We have heard learned counsel for the parties and have gone
through the record available on the file carefully.
Operative part of the order-in-question dated 29.08.2018
reads as under:-
"Having regard to the submissions afore-noted but without going into the merits of the case, this court deems it appropriate to relegate the petitioners to the remedy of submitting a detailed representation with all the supporting documents to the aforesaid Committee. It is expected of the said Committee to look into the grievance of the petitioners keeping in view the arguments and supporting documents to be submitted and make its recommendations with regard to the redressal of their grievance."
(7 of 7) [CCP-1496/2019]
Learned State Counsel has submitted that in pursuance to
the above directions, Committee has considered the
representation of the petitioners and has submitted its report to
the State Government on 5.8.2019.
In view of the submissions made by learned State Counsel,
no ground for further interference is called for.
Petition stands disposed of accordingly.
Rules stand discharged.
However, respondents are directed to supply copy of the
report of the Committee to the learned counsel for the petitioners
within one week from today.
(MANOJ KUMAR VYAS),J (SABINA),J
Mohita /4-5
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