Bansi Lal vs State Of Rajasthan
2021 Latest Caselaw 9895 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6743/2021

Bansi Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jitendra Gehlot (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

Issue notice. Issue notice of stay application also, returnable

within a period of four weeks.

(VIJAY BISHNOI),J

46-mohit/ Pratibha/-

Powered by TCPDF (www.tcpdf.org)