Laduram vs State Of Rajasthan
2021 Latest Caselaw 9894 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5720/2021

Laduram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Rajesh Parihar (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

Learned counsel Mr. Rajesh Parihar is appearing on behalf of

respondent- Municipal Council, Bilara as caveator. He seeks some

time to complete his instructions. Time prayed for is granted.

List on 07.07.2021.

Learned counsel for the petitioner may supply copy of the

writ petition to Mr. Parihar within a period of two days.

(VIJAY BISHNOI),J

Surabhii/24-

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