Bhuvaneshwar Joshi vs Kheem Raj Joshi
2021 Latest Caselaw 9890 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6811/2021

Bhuvaneshwar Joshi

----Petitioner Versus Kheem Raj Joshi

----Respondent

For Petitioner(s) : Mr. Narendra Thanvi (through VC) For Respondent(s) : Mr. VLS Rajpurohit (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

List after ten days.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

Surabhii/93-

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