Dinesh vs Smt. Seema @ Parul
2021 Latest Caselaw 9851 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7377/2021

Dinesh S/o Shree Ram Bhargava, Aged About 37 Years, By Caste Bhargava, Resident Of Ward No. 6, Adarsh Nagar, Nuvan District Jhunjhunun.

----Petitioner Versus Smt. Seema @ Parul W/o Dinesh, Aged About 26 Years, By Caste Bhargava, Resident Of Ward No. 6, Adarsh Nagar, Nuvan District Jhunjhunun. At Present Ward No. 24, In Front Of Cinema Hall, Ratangarh District Churu.

                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. SR Godara (through VC)
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/06/2021

Learned counsel for the petitioner wants to withdraw this

writ petition. The same is, therefore, dismissed as withdrawn.

Stay petition also stands dismissed.

(VIJAY BISHNOI),J

Surabhii/66-

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