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Vikram Singh vs State Of Rajasthan
2021 Latest Caselaw 9817 Raj

Citation : 2021 Latest Caselaw 9817 Raj
Judgement Date : 28 June, 2021

Rajasthan High Court - Jodhpur
Vikram Singh vs State Of Rajasthan on 28 June, 2021
Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7357/2021

1. Vikram Singh S/o Sardar Singh, Aged About 49 Years, R/o At Present Working As Prabodhak At Government Upper Primary School, Gajuka, Kishangarh Bas, Alwar.

2. Gajraj Singh Yadav S/o Shri Yad Ram, Aged About 48 Years, R/o At Present Working As Prabodhak At Government Upper Primary School, Mewali, Kotkasim, Alwar.

3. Anil Kumar S/o Shri Puran Singh, Aged About 43 Years, R/o At Present Working As Prabodhak At Government Primary School, Begathla, Kishangarh Bas, Alwar.

4. Mishri Lal Saini S/o Shri Jagdish Prasad Saini, Aged About 50 Years, R/o At Present Working As Prabodhak At Government Upeer Primary School, Baghor, Kishangarh Bas, Alwar.

5. Hans Raj Dayma S/o Badloo Ram, Aged About 45 Years, R/o At Present Working As Prabodhak At Government Upper Primary School Odara, Kishangarh Bas, Alwar.

6. Babu Lal Samria S/o Shri Mothu Ram, Aged About 50 Years, R/o At Present Working As Prabodhak At Government Upper Primary School, Manethi, Mundawar, Alwar.

7. Pramod Kumar S/o Harkaran Singh, Aged About 51 Years, R/o At Present Working As Prabodhak Government Upper Primary School, Chhapur, Mundawar, Alwar.

8. Dhara Singh S/o Roshan Lal, Aged About 46 Years, R/o At Present Working As Prabodhak At Government Upper Primary School, Shyampur, Behror, Alwar.

9. Vijay Laxmi Tak W/o Shri Suresh Chand Tak, Aged About 52 Years, R/o At Present Working As Prabodhak At Government Upper Primary School, Bhojiyawas, Kishangarh, Ajmer.

10. Madhukanta Sharma W/o Shri Ashok Pareek, Aged About 59 Years, R/o At Present Working As Prabodhak At Government Upper Primary School, Chak , Pinglod, Kishangarh, Ajmer.

11. Archana Kumari W/o Suresh Chand, Aged About 48 Years, R/o At Present Working As Prabodhak At Government

(2 of 7) [CW-7357/2021]

Upper Primary School, Jhaag, Sinodiya, Kishangarh, Ajmer.

12. Madhu Sharma W/o Shri Nandan Sharma, Aged About 47 Years, R/o At Present Working As Prabodhak At Government Girls Upper Primary School, Sursura, Kishangarh, Ajmer.

13. Shashikala Vyas W/o Brajesh Kumar Sharma, Aged About 47 Years, R/o At Present Working As Prabodhak At Government Girls Upper Primary School, Salemabad, Kishangarh, Ajmer.

14. Chandra Kala Lohar W/o Kailash Chand Lohar, Aged About 49 Years, R/o At Present Working As Prabodhak At Government Primary School, Bhurji Ka Badiya, Jaliya - I, Jawaja, Ajmer.

15. Vimala Devi W/o Shri Kana Ram Kuri, Aged About 41 Years, R/o At Present Working As Prabodhak At Government Upper Primary School, Doongiwali, Gram Panchayat Anatpura, Shrimadhopur, District Sikar.

16. Sunil Kumar Meena S/o Laxmi Narayan Meena, Aged About 43 Years, R/o Village And Post Sikroda, Tehsil Hindon City, District Karoli.

17. Bachan Singh Gurjar S/o Ganjpal Gurjar, Aged About 45 Years, R/o Village Soorgarh, Post Sumel, Tehsil Bamanwas, District Sawai Madhopur.

18. Mukesh Kumar Sharma S/o Ram Sahay Sharma, Aged About 39 Years, R/o Village And Post Rayasana, Tehsil Nadoti, District Karoli.

19. Hari Mohan Meena S/o Shri Jamna Lal Meena, Aged About 43 Years, R/o Village Manoli Via Malarnadungar, Sawai Madhopur.

20. Darab Singh Gurjar S/o Ram Prasad Gurjar, Aged About 50 Years, R/o Village Ahemadpur, Post Aligunj, Tehsil Gangapur City, District Sawai Madhopur.

21. Ashok Kumar Yadav S/o Harphool Singh Yadav, Aged About 42 Years, R/o Government Primary School, Bapdoli, Mundawar, District Alwar.

22. Jai Prakash Yadav S/o Jagmal Singh Yadav, Aged About 47 Years, R/o Government Upper Primary School, Bhikhawas, Tehsil Mundawar, District Alwar.

23. Sunita Kumari D/o Daleep Singh, Aged About 47 Years,

(3 of 7) [CW-7357/2021]

R/o Village And Post Raikhera, Tehsil Tijara, District Alwar.

24. Suman Rani W/o Om Prakash, Aged About 43 Years, R/o Behind Sindicate Bank, Village And Post Bhiwadi, Alwar.

25. Hukam Singh S/o Ram Lal Verma, Aged About 54 Years, R/o Government Upper Primary School, Palsaniya Ki Dhani, Tehsil Bansur, District Alwar.

26. Gajanand Harijan S/o Suwa Lal, Aged About 52 Years, R/o Village And Post Rampur, Tehsil Bansur, District Alwar.

27. Ram Singh Barwal S/o Sugan Singh Barwal, Aged About 52 Years, R/o Village And Post Giruri, Tehsil Bansur, District Alwar.

28. Ramesh Chand S/o Puranmal, Aged About 48 Years, R/o Government Upper Primary School, Bas Goverdhan, Tehsil Bansur, District Alwar.

29. Rajesh Kumar Mandhaia S/o Shiv Narayan, Aged About 44 Years, R/o Ward No. 11, Village And Post Behror, District Alwar.

30. Anil Kumar S/o Banwari Lal, Aged About 45 Years, R/o Plot No. 12, Ramnagar Colony, 60 Feet Road, Alwar.

31. Amilal Jogi S/o Pritam Lal Jogi, Aged About 51 Years, R/o Government Girls Upper Primary School, Baleta, Tehsil Malakhera, Alwar.

32. Kailash Chand Saini S/o Moolchand Saini, Aged About 53 Years, R/o Government Girls Upper Primary School, Sahdoli, Tehsil Ramgarh, Alwar.

33. Dhirendra Kumar Saini S/o Govind Prasad, Aged About 52 Years, R/o Government Upper Primary School, Nadka, Tehsil Ramgarh, Alwar.

34. Ganesh Ram Balai S/o Rupa Ram Balai, Aged About 43 Years, R/o Village And Post Kotadi Via Rupangarh, Tehsil Kishangarh, Ajmer.

35. Udai Singh S/o Bakhtawar Singh, Aged About 41 Years, R/o Village And Post Kesharpura, Narbadkheda, Tehsil Beawar, Ajmer.

36. Chhoti Devi D/o Ganga Ram, Aged About 41 Years, R/o Village And Post Patwar Bhawan Ke Pas, Roopnagar, Tehsil Kishangarh, Ajmer.

37. Raju Singh S/o Neemb, Aged About 43 Years, R/o Government Primary School, Jiyata, Tehsil Bhim,

(4 of 7) [CW-7357/2021]

Rajsamand.

38. Seema Pareek D/o Gopal Pareek, Aged About 45 Years, R/o Government Upper Primary School, Sada Bhoj Ka Bariya, Tehsil Bhim, Rajasamand.

39. Sumitra Devi D/o Kishan Singh, Aged About 46 Years, R/o Government Girls Upper Primary School, Togi, Tehsil Bhim, District Rajsamand.

40. Babita Verma D/o Ramesh Chandra, Aged About 53 Years, R/o Government Girls Upper Primary School, Ajitgarh, Bhim, Rajsamand.

41. Devendra Singh S/o Kishan Singh, Aged About 42 Years, R/o Government Upper Primary School, Thokervar Khurd, Tehsil Bhim, Rajsamand.

42. Vishnu Dutt Sharma S/o Ram Babu Sharma, Aged About 56 Years, Government Upper Primary School Rasoolpura Jhadvasa, Shrinagar, Ajmer.

43. Dilip Singh S/o Teel Singh, Aged About 47 Years, R/o Government Upper Primary School, Nandawat, Tehsil Bhim, Rajsamand.

44. Madhu Bala Sharma W/o Prakash Chandra Sharma, Aged About 53 Years, R/o Government Girls Upper Primary School, Lagetkhera, Tehsil Bhim, Rajsamand.

45. Anamika Verma D/o Kishan Lal Khetawat, Aged About 49 Years, R/o Government Upper Primary School, Barla Chouda, Tehsil Bhim, Rajsamand.

46. Sunita Kanwar D/o Rohitash Singh, Aged About 41 Years, R/o 25, Mohan Nagar, Narsinghpura Road, Tehsil Beawar, Ajmer.

47. Suman Upadhayay W/o Devendra Dev Tripathi, Aged About 45 Years, R/o Sadar Bazaar, Post Jaliya Ii, Tehsil Bijai Nagar, Ajmer.

48. Hemlata Chordia W/o Ashok Kumar, Aged About 53 Years, R/o Chordia Gali, Post Jaliya Ii Via Bijai Nagar, Ajmer.

49. Pooja Sharma W/o Rishidutt, Aged About 45 Years, R/o New Bajrang Colony, Bijai Nagar, Ajmer.

50. Arun Singh S/o Jagmal Singh, Aged About 48 Years, R/o Government Primary School, Jaswantpura, Bhim, Rajsamand.

51. Kamini Sharma W/o Dilip Sharma, Aged About 57 Years,

(5 of 7) [CW-7357/2021]

R/o House No. 1149, Dudiya Mohalla, Fromji Ka Chowk, Nasirabad Chawani, Ajmer.

52. Lalita Yadav W/o Harendra Yadav, Aged About 49 Years, R/o House No. 4252 (A), Godam Mandi, Sutarkhana, Nasirabad, Ajmer.

53. Bhanwari Devi Choudhari W/o Ghasi Ram, Aged About 51 Years, R/o Aasan Mohalla, Village And Post Jaliya Ii, Vijay Nagar, Ajmer.

54. Yogita Kumari Choudhary W/o Hanuman Singh Choudhary, Aged About 49 Years, R/o House No. 73, Ajmer Road, Narsinghpura, Beawar, Ajmer.

55. Smt. Pawan Bhandari D/o Devilal Bhandari, Aged About 45 Years, R/o Government Upper Primary School, Karthana, Nimbhahera, Chittorgarh.

56. Maya Nalwaya D/o Jaswant Singh Nalwaya, Aged About 44 Years, R/o Village And Post Satkhanda Via Shambhupura, Chittorgarh.

57. Teekam Singh S/o Girdhari Singh, Aged About 46 Years, R/o Government Primary School, Nedi, Bhim, Rajsamand.

----Petitioners Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Government Of Rajasthan, Jaipur.

2. The Director, Elementary Education, Government Of Rajasthan, Bikaner.

3. The District Education Officer (H.q.) , Elementary Education, Ajmer.

4. The District Education Officer (H.q.) , Elementary Education, Alwar

5. The District Education Officer (H.q.) , Elementary Education, Sikar.

6. The District Education Officer (H.q.) , Elementary Education, Sawai Madhopur.

7. The District Education Officer (H.q.) , Elementary Education, Karoli.

8. The District Education Officer (H.q.) , Elementary Education, Chittorgarh.

9.    The     District    Education         Officer      (H.q.)    ,   Elementary


                                           (6 of 7)                 [CW-7357/2021]


       Education, Rajsamand.
                                                                ----Respondents


For Petitioner(s)         :        Mr. Sushil Solanki, through Cisco
                                   Webex
For Respondent(s)         :



                    JUSTICE DINESH MEHTA

                                   Judgment

28/06/2021



1. By way of the present writ petition, the petitioners have

sought writ of mandamus to the respondents.

2. On perusal of the record, this Court finds that the

petitioners have not even submitted a representation before the

competent authority and have directly approached this Court.

3. In this view of the matter, the present writ petition is

disposed of with a direction to the petitioners to address a

representation before the competent authority, ventilating their

grievances along with a certified copy of the order instant within a

period of two weeks.

4. On receipt of the representation, the competent

authority shall consider the same in accordance with law,

preferably within a period of eight weeks.

5. It is made clear that aforesaid direction to decide the

petitioner's representation has been issued only with a view to

ensure expeditious redressal of petitioner's grievance. The same

may not be construed to be an order to decide the representation

in a particular manner.

                                                                            (7 of 7)                 [CW-7357/2021]



                                   6.         The   stay    application          also      stands   disposed   of

                                   accordingly.

                                                                                            (DINESH MEHTA),J

                                    70-CPGoyal/-









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