X vs State Of Rajasthan
2021 Latest Caselaw 9731 Raj

(1 of 1) [CRLR-414/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 414/2021

X

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Deepak Menaria, Adv. through VC For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

04/06/2021

Put up on 11.06.2021, as prayed.

(MANOJ KUMAR GARG), VJ 87-MS/-

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