Sunil vs State Of Rajasthan
2021 Latest Caselaw 9691 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7215/2021

Sunil

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shreekant Verma (through VC) For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI (VACATION JUDGE)

Judgment / Order

02/06/2021

Call for case diary.

List on 10.06.2021.

(VIJAY BISHNOI),VJ

Surabhii/53-

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