Pawan Singh vs State Of Rajasthan
2021 Latest Caselaw 9689 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7257/2021

Pawan Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ravindra Paliwal, Adv. through VC For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

02/06/2021

Put up on 15.06.2021, as prayed.

(MANOJ KUMAR GARG), VJ 71-MS/-

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