Shivnarayan vs State Of Rajasthan
2021 Latest Caselaw 9687 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 5606/2021

Shivnarayan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajiv Bishnoi (through VC) For Respondent(s) : Mr. AR Choudhary, PP For Complainant(s) : Mr. Vishal Sharma (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI (VACATION JUDGE)

Judgment / Order

02/06/2021

Learned Public Prosecutor is directed to call for case diary.

List after ten days.

(VIJAY BISHNOI),VJ

Surabhii/16-

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