Himmat Singh vs State Of Rajasthan
2021 Latest Caselaw 9685 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7225/2021

Himmat Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI (VACATION JUDGE)

Judgment / Order

02/06/2021

Learned counsel for the petitioner has not joined the VC

hence matter is adjourned.

(VIJAY BISHNOI),VJ

Surabhii/55-

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