Smt. Tulsi Devi vs Rajkesh Meena
2021 Latest Caselaw 9681 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 358/2021

Smt. Tulsi Devi

----Petitioner Versus Rajkesh Meena

----Respondent

For Petitioner(s) : Ms. Kajal Choudhary, Adv. through VC For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

02/06/2021

Issue fresh notice to the sole respondent. Rule is made

returnable by 28.06.2021.

(MANOJ KUMAR GARG), VJ 82-MS/-

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