Abhishek Goyal @ Deepak Goyal ... vs State Of Rajasthan
2021 Latest Caselaw 9680 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7235/2021

Abhishek Goyal @ Deepak Goyal (Deepak Goyal @ Abhishek Goyal)

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Suresh Kumbhat (through VC) For Respondent(s) : Mr. Laxman Solanki, PP For Complainant(s) : Mr. Pankaj Gupta (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI (VACATION JUDGE)

Judgment / Order

02/06/2021

Call for case diary.

List on 07.06.2021.

(VIJAY BISHNOI),VJ

Surabhii/56-

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