Prem Prakash @ Prakash vs State Of Rajasthan
2021 Latest Caselaw 9679 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous II Bail Application No. 7176/2021

Prem Prakash @ Prakash

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vijay Raj Bishnoi (through VC) For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI (VACATION JUDGE)

Judgment / Order

02/06/2021

At the request of learned counsel for the petitioner,

let this matter be listed after summer vacation while showing the name of Mr. Vijay Raj Bishnoi, as counsel for

the petitioner in the cause list.

(VIJAY BISHNOI),VJ

36-msrathore/-

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