Satar Khan vs State
2021 Latest Caselaw 9678 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 261/2020

Satar Khan

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. VLS Rajpurohit, Adv. through VC For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

02/06/2021

Put up on 28.06.2021, as prayed.

(MANOJ KUMAR GARG), VJ 83-MS/-

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