Pema Ram vs State Of Rajasthan
2021 Latest Caselaw 9677 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 291/2021

Pema Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Siddarth Karwasara, Adv. through VC For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

02/06/2021

The matter comes up on an application for early listing of the

case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 22.06.2021.

(MANOJ KUMAR GARG), VJ 75-MS/-

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