Jhabra Ram vs State Of Rajasthan
2021 Latest Caselaw 9676 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7205/2021

Jhabra Ram S/o Shri Bheraram Vishnoi, Aged About 39 Years, Lenga Ki Dhani Bhed, Thana Panchodi, District Nagaur Hall Shri Chotu Ram Teli Ki Makan Me Kiraye Se Shivaji Colony Nagaur, Thana Kotwali, Nagaur, District Nagaur (Raj.). (At Present In Judicial Custody At Central Jail Chittorgarh).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. ML Bishnoi (through VC) For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI (VACATION JUDGE)

Judgment / Order

02/06/2021

Learned Public Prosecutor is directed to procure report from

the Medical Board regarding to the ailment of the petitioner on the

next date of hearing.

List on 08.06.2021.

(VIJAY BISHNOI),VJ

Surabhii/52-

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