Bhagat Singh @ Bhagta Ram @ Bhagtu vs State Of Rajasthan
2021 Latest Caselaw 9675 Raj

(1 of 1) [CRLR-284/2019]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 284/2019

Bhagat Singh @ Bhagta Ram @ Bhagtu

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shreekant Verma, Adv. through VC For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. Kaushal Gautam, Adv. through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

02/06/2021

The matter comes up on an application for preponment of

date of listing of the case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 22.06.2021.

(MANOJ KUMAR GARG), VJ 73-MS/-

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