Firoz Khathat vs State Of Rajasthan
2021 Latest Caselaw 9674 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 337/2021

Firoz Khathat

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vineet Jain, Adv. through VC For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

02/06/2021

The matter comes up on an application for early listing of the

case as respondent No.2-complainant has already been served.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 11.06.2021.

(MANOJ KUMAR GARG), VJ 76-MS/-

Powered by TCPDF (www.tcpdf.org)