Mukesh vs State Of Rajasthan
2021 Latest Caselaw 9664 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7196/2021

Mukesh S/o Rupa Maiyada, Aged About 23 Years, Village Khalpur, P.s. Ambapura, District Banswara. (Presently Lodged In Jail Banswara).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Raghuveer Singh Bhati (through VC) For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI (VACATION JUDGE)

Judgment / Order

02/06/2021

Defect pointed out by the Registry is ignored.

Heard learned counsel for the petitioner through VC as well

as learned Public Prosecutor and also perused the material on

record.

The petitioner has been arrested in FIR No.76/2021 of Police

Station Anandpuri District Banswara for the offences punishable

under Sections 182, 193, 200, 201, 420, 406, 409, 120B and 392

IPC. He has preferred this bail application under Section 439

Cr.P.C.

Learned counsel for the petitioner has submitted that the co-

accused person Prakash has already been enlarged on bail and the

case of the petitioner is similar to that of co-accused.

Learned Public Prosecutor has opposed the bail application.

(2 of 2) [CRLMB-7196/2021]

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

case, I deem it just and proper to grant bail to the accused

petitioner under Section 439 Cr.P.C.

Accordingly, this bail application filed under Section 439

Cr.P.C. is allowed and it is directed that petitioner Mukesh S/o

Rupa Maiyada shall be released on bail in connection with FIR

No.76/2021 of Police Station Anandpuri District Banswara provided

he executes a personal bond in a sum of Rs.50,000/- with two

sound and solvent sureties of Rs.25,000/- each to the satisfaction

of learned trial court for his appearance before that court on each

and every date of hearing and whenever called upon to do so till

the completion of the trial.

(VIJAY BISHNOI),VJ

Surabhii/51-

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