Citation : 2021 Latest Caselaw 9662 Raj
Judgement Date : 2 June, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1979/2020
Mahendra Singh Shekhawat S/o Shri Bhanwar Singh Shekhawat, Aged About 54 Years, By Caste Rajput, Resident Of House No. 8, Shivalika Colony, Near Hotel Karni Bhawan Place, Karni Nagar, Bikaner. At Present Working As Senior Teacher Posted At Govt. Senior Secondary School, Makdasar Loonkaransar District Bikaner.
----Petitioner Versus
1. The State Of Rajasthan, Through Director, Department Of Minorities, Rajasthan, Jaipur.
2. The Secretary, Department Of School Education, Language And Library, Rajasthan, Jaipur.
3. Addl. Director, Department Of Minorities, Rajasthan, Jaipur.
4. Addl. Administrative Officer, Department Of Minorities, Rajasthan, Jaipur.
5. Amit Kumar Jain, Programme Officer, District Minorities Welfare Officer, Sirohi.
6. Sunita Jain, Programme Officer, District Minorities Welfare Officer, Jaipur.
7. Aslam Ali, Programme Officer, District Minorities Welfare Officer, Jhunjhunun.
8. Mahaveer Prasad Sharma, Programme Officer, District Minorities Welfare Officer, Jhalawar.
9. Pradeep Singh Bhargava, Programme Officer, District Minorities Welfare Officer, Bikaner.
10. Vinod Kumar, Programme Officer, District Minorities Welfare Officer, Bharatpur.
----Respondents
For Petitioner(s) : Mr. Sumer Singh Gaur, Adv. through
VC
For Respondent(s) :
(2 of 2) [CW-1979/2020]
HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)
Judgment / Order
02/06/2021
The matter comes up on an application for withdrawal of the
present writ petition.
For reasons stated in the application, the application is
allowed. The writ petition is dismissed as withdrawn. Stay
application is also dismissed.
(MANOJ KUMAR GARG), VJ 80-MS/-
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