Ishwar vs State Of Rajasthan
2021 Latest Caselaw 9654 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7083/2021

Ishwar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bhagirath R. Bishnoi through VC For Respondent(s) : Mr. Mohd. Javed, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA (VACATION JUDGE)

Judgment Order

01/06/2021

Learned Public Prosecutor is directed to send for the

verification report including the complete details of the family

members of the present petitioner.

List after ten days.

(SANDEEP MEHTA), VJ

45-/Tikam/Devesh-

Powered by TCPDF (www.tcpdf.org)