Budhraj Bunkar S/O Shri Bhanwar ... vs Union Of India
2021 Latest Caselaw 2552 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 6555/2021

                                    Budhraj Bunkar S/o Shri Bhanwar Lal Bunkar
                                                                                                       ----Petitioner
                                                                       Versus
                                    Union Of India & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Raghu Nandan Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

30/06/2021

Learned counsel for the petitioner relies on the judgment

passed by the Supreme Court in case of Rakesh Bakshi & Anr.

Versus State of Jammu and Kashmir & Ors. reported in 2019

3 SCC 511.

Issue notice on the writ petition as well as stay application,

returnable within eight weeks.

In the meanwhile, the effect and operation of show cause

notice dated 25.05.2021 shall remain stayed.

(SANJEEV PRAKASH SHARMA),J

NITIN /49

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