Maneesha W/O Shri Jitendra Kumar ... vs State Of Rajasthan
2021 Latest Caselaw 2543 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 6363/2021

                                    Rajesh Devi W/o Shri Pawan Kumar Yadav, D/o Shri Karan Singh
                                                                                                          ----Petitioner
                                                                              Versus
                                    State Of Rajasthan
                                                                                                        ----Respondent

S.B. Civil Writ Petition No. 6368/2021

Maneesha W/o Shri Jitendra Kumar D/o Shri Ramesh Chand

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Mahi Yadav, Adv. For Respondent(s) : Mr. Anil Mehta, Addl. Advocate General.

(through video conferencing)

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order

30/06/2021

Office is directed to connect these matters.

Learned Addl. Advocate General-Mr. Anil Mehta appears on

behalf of the respondents and submits that some time may be

granted to place on record the relevant judgments on the issue

involved in the present writ petition.

List both these cases on 07.07.2021 after showing name of

Mr. Anil Mehta, Addl. Advocate General in the cause list.

Meanwhile, if the respondents intend to file reply, they may

do so.

(ASHOK KUMAR GAUR),J

Ramesh Vaishnav /86/Parul Sharma 6-7

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