Jajjodhan Singh S/O Diwan Singh vs State Of Rajasthan
2021 Latest Caselaw 2531 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             7084/2021

                                    Jajjodhan Singh S/o Diwan Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rati Ram Besla, through VC For Complainant(s) : Mr. Kumud Singh, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/06/2021

List this matter on 01.07.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /21

Powered by TCPDF (www.tcpdf.org)