Anju Devi Wife Of Poonam Goyar vs State Of Rajasthan
2021 Latest Caselaw 2526 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 739/2021

                                   Anju Devi Wife Of Poonam Goyar
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Kamlesh Kumar Sahu through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/06/2021

Extra sets have not been filed. The same be filed within a

period of one week.

On filing of the extra sets, notices be issued to the

complainant.

List after service.

(PANKAJ BHANDARI),J

ARTI SHARMA /32

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