Manju Meena W/O Shri Meetha Laal ... vs State Of Rajasthan
2021 Latest Caselaw 2504 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 98/2019

                                    Manju Meena W/o Shri Meetha Laal Meena
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Deepak Chauhan, through VC For Complainant(s) : Mr. Rajendra Singh Raghav, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/06/2021

List this matter on 13.07.2021.

No further adjournment will be given.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /3

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