Prakashbhai S/O Shri Rameshbhai ... vs State Of Rajasthan
2021 Latest Caselaw 2473 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 3168/2021

                                    Prakashbhai S/o Shri Rameshbhai Gohel
                                                                                                       ----Petitioner
                                                                       Versus
                                    State Of Rajasthan & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Manvendra Singh Shekhawat through VC For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Judgment / Order

18/06/2021

Service of notice to respondent No.2 is awaited.

Let notice be further awaited for 01.07.2021.

(MANOJ KUMAR VYAS ( V.J.),J

Sunita Kanwar /45

Powered by TCPDF (www.tcpdf.org)