Laxmi Kumari D/O Babu Lal Sharma vs State Of Rajasthan
2021 Latest Caselaw 2449 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                      S.B. Criminal Appeal No. 705/2021

                                    Laxmi Kumari D/o Babu Lal Sharma
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

Connected With S.B. Criminal Appeal (Sb) No. 719/2021 Ajay Kumar Panchal S/o Sohanlal Panchal

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Bal Ram Vashisth, Mr. Devendra Sharma & Mr. Shriram Yadav through VC For Respondent(s) : Mr. Chandragupt Chopra, PP Mr. Manish Gupta through VC

HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA (V.J.)

Judgment / Order

15/06/2021

List after Summer Vacation, as prayed.

(NARENDRA SINGH DHADDHA (V.J.),J

Brijesh 70-71.

Powered by TCPDF (www.tcpdf.org)