Rajveer Singh S/O Birbal vs The State Of Rajasthan
2021 Latest Caselaw 2436 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 9252/2021

                                    Rajveer Singh S/o Birbal,
                                                                                                      ----Petitioner
                                                                       Versus
                                    The State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Rajneesh Gupta, through VC For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Judgment / Order

14/06/2021

Learned Public Prosecutor is directed to procure case diary as

well as criminal antecedents of the petitioner.

List on 29.06.2021. In the meanwhile, defect/s may be

removed.

(MANOJ KUMAR VYAS ( V.J.),J

Sunita Kanwar /82

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