Ramashankar @ Ramshankar S/O ... vs State Of Rajasthan
2021 Latest Caselaw 2424 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                  8194/2021

                                   Ramashankar @ Ramshankar S/o Narayan Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Harsh Vardhan Sharma through VC For Complainant(s) : Mr. Govind Upadhyay through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

10/06/2021

List this matter on 14.06.2021.

(PANKAJ BHANDARI (V.J.)),J

ARTI SHARMA /30

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