Sunil Son Of Brijmohan Singh vs The State Of Rajasthan
2021 Latest Caselaw 2420 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous Bail Application No.
                                                                    9103/2021

                                    Sunil Son Of Brijmohan Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                    The State Of Rajasthan, Through Public Prosecutor
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Vijayant Nirwan, through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

10/06/2021

List this matter on 15.06.2021 alongwith the connected case

Criminal Misc. Bail Application No. 8828/2021 in chronological

order.

(PANKAJ BHANDARI (V.J.)),J

NIKHIL KR. YADAV /7

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