Sahil S/O Chuttu Khan vs State Of Rajasthan
2021 Latest Caselaw 2385 Raj/2

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

          S.B. Criminal Miscellaneous Bail Application No.
                                8375/2021

Sahil S/o Chuttu Khan, Aged About 21 Years, R/o Vill. Nangal
Ratawat Ps Malakheda Dist. Alwar (At Present In Dist. Jail Alwar)
                                                                    ----Petitioner
                                    Versus
State Of Rajasthan, Through Pp
                                                                  ----Respondent

For Petitioner(s) : Mr. Ali Mohammed Khan, through VC For Complainant(s) : Mr. Sajay Gangwar, through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

09/06/2021

1. Petitioner has filed this bail application under Section 439

Cr.P.C.

2. F.I.R. No.77/2021 was registered at Police Station

Malakheda, District Alwar for offence under Sections 143, 323 &

341 I.P.C.

3. It is contended by counsel for the petitioner that parties are

related to each other and have entered into a compromise.

4. Counsel for the complainant has not disputed the above

facts.

5. Learned Public Prosecutor has opposed the bail application.

6. I have considered the contentions.

7. Considering the contentions put forth by counsel for the

(2 of 2) [CRLMB-8375/2021]

petitioner, I deem it proper to allow the bail application.

8. This bail application is, accordingly, allowed and it is directed

that accused-petitioner shall be released on bail provided he

furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees

One Lac only) together with two sureties in the sum of

Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction

of the trial Court with the stipulation that he shall appear before

that Court and any Court to which the matter be transferred, on

all subsequent dates of hearing and as and when called upon to do

so.

(PANKAJ BHANDARI (V.J.)),J

NIKHIL KR. YADAV /15

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