Smt. Panchmukhi @ Indra W/O ... vs State Of Rajasthan
2021 Latest Caselaw 2379 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                  8904/2021

                                     Smt. Panchmukhi @ Indra W/o Dharmendra Sisodiya Batu and
                                     Anr.
                                                                                                    ----Petitioners
                                                                      Versus
                                   State Of Rajasthan, Through Public Prosecutor.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rakesh Chandel for Mr. Dinesh Pareek through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

08/06/2021

List this matter in the month of July 2021.

(PANKAJ BHANDARI (V.J.)),J

ARTI SHARMA /30

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