Citation : 2021 Latest Caselaw 2358 Raj/2
Judgement Date : 7 June, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Second Bail Application No.
8669/2021
Jitendra S/o Jaswant
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Manish Gupta through VC For Respondent(s) : Mr. Mangal Singh Saini, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)
Judgment / Order
07/06/2021
List this matter after summer vacations.
(PANKAJ BHANDARI (V.J.)),J
ARTI SHARMA /27
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!