Rajasthan High Court
Riyasat Ali @ Tutu S/O Nanne Khan vs State Of Rajasthan on 7 June, 2021
Bench: Pankaj Bhandari (V.J.)
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
8704/2021
1. Riyasat Ali @ Tutu S/o Nanne Khan, Aged About 36 Years,
Resident Of Ward No. 27, Aliganj Mohalla, Chhabra, Distt.
Baran (Raj)(At Present Confined At Sub Jail Chhabra
Distt. Baran)
2. Mushtaq Mohammed S/o Safi Mohammed, Aged About 64
Years, Resident Of Ward 27, Aliganj Bazar, In Front Of C.o
Office Chhabra Distt. Baran (Raj) (At Present Confined At
Sub Jail Chhabra Distt. Baran)
3. Ashik @ Bakri S/o Nawab Khan, Aged About 25 Years,
Resident Of Behind Girls School, Joshi Colony, Chhabra,
Distt. Baran (Raj) (At Present Confined At Sub Jail
Chhabra Distt. Baran)
----Petitioners
Versus
State Of Rajasthan, Through Public Prosecutor
----Respondent
Connected With
S.B. Criminal Miscellaneous Bail Application No.
8705/2021
Jahoor Ahmed Hashmi @ Jahoor Hashmi S/o Noor Ahmed, Aged
About 56 Years, Resident Of Near Government Hospital Chhabra
Police Station Chhabra, Distt. Baran (Raj)(At Present Confined At
Sub Jail, Chhabra, Distt. Baran )
----Petitioner
Versus
State Of Rajasthan, Through Public Prosecutor
----Respondent
S.B. Criminal Miscellaneous Bail Application No.
8706/2021
1. Jafar Hussain S/o Jaan Mohammed, Aged About 25 Years,
Resident Of Near Old Police Station, Aliganj Miohalla
Chhabra, Distt. Baran Rajasthan (At Present Confined At
Sub Jail, Chhabra, Distt. Baran )
2. Sanjay S/o Farid Shah, Aged About 20 Years, R/o Near
(2 of 3) [CRLMB-8704/2021]
Lota Bheru Mandir Ke Pass, Joshi Mohalla , Ward No. 13,
Chhabra, Distt Baran (Raj) (At Present Confined At Sub
Jail, Chhabra, Distt. Baran )
3. Firoz Khan @ Lalki S/o Shokat Khan, Aged About 19
Years, R/o Joshi Colony Chhabra, Distt. Baran (Raj)(At
Present Confined At Sub Jail, Chhabra, Distt. Baran )
4. Abdul Salam S/o Abdul Samad, Aged About 40 Years,
Resident Of Machli Market, Ward No. 17, Aliganj Bazar,
Chhabra, Distt. Baran (Raj) (At Present Confined At Sub
Jail Chhabra Distt. Baran)
5. Shafik Khan S/o Sharif, Aged About 37 Years, Resident Of
Barbathkhadi Police Staiton Chhabra Presently Tenant
Rashid Bhai Ka House, Tower Colony, Chhabra, P.s
Chhabra, Distt. Baran (Raj) (At Present Confined At Sub
Jail Chhabra Distt. Baran)
----Petitioners
Versus
State Of Rajasthan, Through Public Prosecutor
----Respondent
For Petitioner(s) : Mr. Syed Shahid Hasan through VC
For Respondent(s) : Mr. Mangal Singh Saini, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)
Judgment / Order
07/06/2021
1. Petitioners have filed these bail applications under Section
439 Cr.P.C.
2. F.I.R. No.278/2021 was registered at Police Station Chhabra,
Distt. Baran for offence under Sections 147, 148, 149, 436, 395
I.P.C.
3. It is contended by counsel for the petitioners that co-accused
have been enlarged on bail. Petitioners are not named in the F.I.R.
(3 of 3) [CRLMB-8704/2021]
4. Learned Public Prosecutor has opposed these bail
applications.
5. I have considered the contentions.
6. Considering the contentions put forth by counsel for the
petitioners, I deem it proper to allow these bail applications.
7. These bail applications are, accordingly, allowed and it is
directed that accused-petitioners shall be released on bail
provided each of them furnishes a personal bond in the sum of
Rs.1,00,000/- (Rupees One Lac only) together with two sureties in
the sum of Rs.50,000/- (Rupees Fifty Thousand only) each to the
satisfaction of the trial Court with the stipulation that they shall
appear before that Court and any Court to which the matter be
transferred, on all subsequent dates of hearing and as and when
called upon to do so.
8. A copy of this order be placed in connected files.
(PANKAJ BHANDARI (V.J.)),J
ARTI SHARMA /28-30
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