Girraj S/O Ratan Lal vs State Of Rajasthan
2021 Latest Caselaw 2338 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 8476/2021

                                   Girraj S/o Ratan Lal
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Girish Khandelwal, through VC. For Respondent(s) : Mr. Laxman Meena, PP.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL (V.J.)

Order

01/06/2021

Learned counsel for the petitioner submits that out of 9

criminal cases registered against him, most have already been

decided. He prays for and is granted time to place copies of

judgments/orders on record.

Learned Public Prosecutor is directed to procure the case

diary and criminal antecedents of the petitioner in the meanwhile.

List on 07.06.2021.

(MAHENDAR KUMAR GOYAL (V.J.)),J

PREETI VALECHA /34

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