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Narayani Devi vs Union Of India
2021 Latest Caselaw 9998 Raj

Citation : 2021 Latest Caselaw 9998 Raj
Judgement Date : 2 July, 2021

Rajasthan High Court - Jodhpur
Narayani Devi vs Union Of India on 2 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8084/2021

Narayani Devi

----Petitioner Versus Union Of India & Ors.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Dr. Kshamendra Mathur (VC)
                                   For Respondent(s)        :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/07/2021

Issue notice. Issue notice of stay application as well.

Connect with SBCWP No.7568/2020 - Pushpa @ Rithu Devi Vs. UOI.

(VIJAY BISHNOI),J

64-msrathore/-

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