Gopal Modi vs Union Of India
2021 Latest Caselaw 9970 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7700/2021

Gopal Modi

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Manoj Purohit (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/07/2021

Issue notice. Issue notice of stay petition as well, returnable

within three weeks and be given 'dasti' to learned counsel for the

petitioner.

Learned counsel for the petitioner is also free to serve

notices upon the counsel who usually appears on behalf of the

respondents in such matters.

(VIJAY BISHNOI),J

SURABHII/72-

Powered by TCPDF (www.tcpdf.org)