Kanta Devi vs Bhawani Shankar
2021 Latest Caselaw 9967 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7612/2021

Kanta Devi

----Petitioner Versus Bhawani Shankar

----Respondent

For Petitioner(s) : Ms. Nidhi for Mr. Sanjeet Purohit (through VC) For Respondent(s) : Mr. Piyush Chouhan (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/07/2021

Learned counsel Ms. Nidhi for Mr. Sanjeet Purohit is

directed to supply copy of the writ petition to Mr. Piyush

Chouhan, who is appearing for the respondent No.1 as

caveator within two days. Mr. Chouhan seeks some time

to complete his instructions.

List after a week.

(VIJAY BISHNOI),J

57-msrathore/-

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